(1.) Sri.Ravishankar Shastry, learned counsel for appellants and Sri.G.H.Ravikumar, learned counsel appearing on behalf of Sri.B.S.Sachin for respondent has appeared in-person.
(2.) This appeal is from the Court of the II Additional Senior Civil Judge, Mangalore D.K., confirming the judgment and decree passed by the I Additional Civil Judge (Jr.Dvn.) Mangalore.
(3.) For the sake of convenience, the parties are referred to as per their rankings before the trial Court.