B.S. YEDIYURAPPA Vs. STATE OF KARNATAKA

Referred Judgements :-

H S BAINS DIRECTOR SMALL SAVING CUM DEPUTY SECRETARY FINANCE PUNJAB CHANDIGARH VS. STATE UNION TERRITORY OF CHANDIGARH [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
VASANTI DUBEY VS. STATE OF MADHYA PRADESH [REFERRED TO]
UDAI SHANKAR AWASTHI VS. STATE OF U.P. [REFERRED TO]
GHCL EMPLOYEES STOCK OPTION TRUST VS. INDIA INFOLINE LIMITED [REFERRED TO]
SUNIL BHARTI MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]