(1.) MFA 7057/2015 is filed by the KSRTC and MFA 7655/2015 is filed by the claimant challenging the judgment and award dated 30.5.2015 passed by the MACT, Court of Small Causes, Bengaluru in MVC 3737/2013.
(2.) Brief facts of the case:
(3.) The learned counsel for the KSRTC has raised the following contentions: