(1.) This first appeal by the plaintiffis directed against the judgment and decree dated 28.04.2018 in O.S.No.33/2016 on the file of the Senior Civil Judge and JMFC, Raibag.
(2.) For the sake of convenience, parties shall be referred as per their ranking before the trial Court.
(3.) Heard Shrilaxman T.Mantagani, for the plaintiff, Shri Rajashekhar Burji for defendants 1 and 2, and Shri R.M.Kulkarni, for defendants 4 and 5.