REGENT COMPUTRONICS PVT. LTD.

SHARANAPPA Appellant

V/S

STATE OF KARNATAKA Respondents

Referred Judgements :-

RAM GOVIND UPADHYAY VS. SUDARSHAN SINGH [REFERRED TO]
STATE VS. AMARMANI TRIPATHI [REFERRED TO]
PRASANTA KUMAR SARKAR VS. ASHIS CHATTERJEE [REFERRED TO]
KANWAR SINGH MEENA VS. STATE OF RAJASTHAN [REFERRED TO]
MYAKALA DHARMARAJAM VS. STATE OF TELANGANA [REFERRED TO]

(1.) This petition is filed by the petitioner/accused No.1 under Section 439 of Code of Criminal Procedure, seeking to enlarge him on bail.

(2.) Brief facts of the case are as under;

(3.) Heard the learned counsel for the petitioner and the learned High Court Government Pleader for the State.