(1.) The Petitioner is before this Court seeking:
(2.) It is averred in the Petition that:
(3.) It is in the above background that the petitioners are before this Court seeking for the above reliefs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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