(1.) The Petitioner is before this Court seeking for
(2.) The facts giving rise to the above petition are that,
(3.) Smt. K.Vidya, learned counsel for Petitioner reiterating the contents of the writ petition also submitted that:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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