REGENT COMPUTRONICS PVT. LTD.

Teresa Joseph Appellant

V/S

Rajashree Vidyamandir, Respondents

Referred Judgements :-

STATE OF PUNJAB VS. AMARJIT SINGH [REFERRED TO]
S R TEWARI VS. DISTRICT BOARD AGRA NOW ANTARIM ZILA PARISHAD AGRA [REFERRED TO]
EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE SHAMLI VS. LAKSHMI NARAIN [REFERRED TO]
A SUNDARAMBAL VS. GOVERNMENT OF GOA DAMAN AND DIU [REFERRED TO]
STATE OF PUNJAB VS. AMRIK SINGH [REFERRED TO]
PEARLITE LINERS PVT LIMITED VS. MANORAMA SIRSI [REFERRED TO]
U R VIRUPAKSHAIAH VS. SARVAMMA [REFERRED TO]
K P PUTTARAM VS. VIJAYA BANK LTD [REFERRED TO]
K T SHIVAIAH VS. G PUTTASWAMY GOWDA [REFERRED TO]
SYEDA RAHIMUNNISA VS. MALAN BI (DEAD) BY L.RS. & ANR. ETC. [REFERRED TO]
SURAT SINGH (DEAD) VS. SIRI BHAGWAN [REFERRED TO]

JUDGEMENT

(1.) This appeal is filed under Section 100 of CPC against the judgment and decree dated 13.06.2007 passed in R.A. No.68/2006 on the file of Civil Judge (Sr.Dn.) Sedam, dismissing the appeal and confirming the order dated 07.07.2006 passed in O.S. No.7/2004 on the file of the Civil Judge (Jr.Dn.) Sedam.

(2.) The appellant was the plaintiff and respondent Nos.1 and 2 were defendant Nos.1 and 2 before the Trial Court.

(3.) For the sake of convenience, the parties are referred henceforth according to their ranks before the Trial Court.

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TERESA JOSEPH Vs. RAJASHREE VIDYAMANDIR,

Referred Judgements :-

JUDGEMENT

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