LAWS(KAR)-2020-4-65

S. SHOBHA Vs. MANJUNATH PRASAD, IAS

Decided On April 16, 2020
S. Shobha Appellant
V/S
Manjunath Prasad, Ias Respondents

JUDGEMENT

(1.) For the reasons separately recorded in CCC No.285/2021 passed today i.e., 16/4/2021, we dispose of this contempt petition.