(1.) These appeals are filed by the claimants challenging the judgment and award dated 9.4.2015 passed by the MACT and V Addl. Small Causes Judge &XXIV ACMM, Mayo Hall Unit, Bangalore in MVC Nos.1492/2011 and 2621/2014.
(2.) Brief facts of the case:
(3.) The learned counsel for the claimants has raised the following contentions: