LAWS(KAR)-2020-8-141

MANAGER NATIONAL INSURANCE CO., LTD. Vs. HASEENA

Decided On August 12, 2020
MANAGER NATIONAL INSURANCE CO., LTD. Appellant
V/S
HASEENA Respondents

JUDGEMENT

(1.) MFA No.31483/2011 is filed by the insurer challenging the judgment and award dated 18.02.2010 in MVC No.44/2008 passed by the MACT, Lingasugur, on the issue regarding liability and also quantum of compensation awarded.

(2.) MFA No.31484/2011 is filed by the insurer challenging the judgment and award dated 18.02.2010 passed by the MACT, Lingasugur, in MVC No.15/2009 on the issue regarding liability and also quantum of compensation paid.

(3.) MFA No.200018/2014 is filed by the claimants in MVC No.15/2009 seeking enhancement of the compensation.