GEETHA PANDIT RAO Vs. STATE OF KARNATAKA

Referred Judgements :-

R K DALMIA V. JUSTICE TENDOLKAR [REFERRED TO]
GREATER BOMBAY CO-OPERATIVE BANK LIMITED V. M/S. UNITED YARN TEX PRIVATE LIMTIED [REFERRED TO]
SHAMRAO V PARULEKAR STATE OF HYDERABAD VS. DISTRICT MAGISTRATE THANA BOMBAY:DISTRICT MAGISTRATE THANA BOMBAY [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
VIJAYALAKSHMI RICE MILLS NEW CONTRACTORS CO JAYALAKSHMI RICE AND OIL MILLS CONTRACTORS CO VS. STATE OF ANDHRA PRADESH [REFERRED TO]
COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE VS. RADHAKRISHAN [REFERRED TO]
T VENKATA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
BHAGAT RAM SHARMA VS. UNION OF INDIA [REFERRED TO]
SHASHIKANT LAXMAN KALE VS. UNION OF INDIA [REFERRED TO]
BHUBANESHWAR SINGH VS. UNION OF INDIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
STATE OF BIHAR VS. BIHAR DISTILLERY LIMITED [REFERRED TO]
CHAIRMAN RAILWAY BOARD VS. C R RANGADHAMAIAH [REFERRED TO]
B R ENTERPRISES VS. STATE OF UTTAR PRADESH [REFERRED TO]
CULCUTTA GUJARAT EDUCATION SOCIETY VS. CALCUTTA MUNICIPAL CORPORATION [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE PATNA VS. TATA IRON AND STEEL COMPANY LIMITED [REFERRED TO]
STATE OF GUJARAT VS. MIRZAPUR MOTI KURESHI KASSAB JAMAT [REFERRED TO]
NATIONAL AGRL CO OP MARKETING FEDERATION OF INDIA VS. UNION OF INDIA [REFERRED TO]
M MUNIYAPPA VS. STATE OF KARNATAKA [REFERRED TO]
SAYED MOHD. AHMED KAZMI VS. STATE, GNCTD [REFERRED TO]
HASSAN CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VATIKA TOWNSHIP PRIVATE LIMITED [REFERRED TO]
VIPULBHAI M. CHAUDHARY VS. GUJARAT COOPERATIVE MILK MARKETING FEDERATION LTD. AND ORS. [REFERRED TO]
KRISHNA KUMAR SINGH & ANR. VS. STATE OF BIHAR & ORS. [REFERRED TO]
NAVTEJ SINGH JOHAR VS. UNION OF INDIA THR SECRETARY MINISTRY OF LAW AND JUSTICE [REFERRED TO]
PADMINI SINGHA VS. STATE OF ASSAM & OTHERS [REFERRED TO]