LAWS(KAR)-2020-6-722

SUMAN Vs. SANJAY NAGESH PATANKAR

Decided On June 22, 2020
SUMAN Appellant
V/S
Sanjay Nagesh Patankar Respondents

JUDGEMENT

(1.) Claimants in MVC No.670/2011 on the file of the Presiding Officer, Fast Track Court-I, Chikodi have questioned the validity of the judgment and award dated 04.12.2012 in this appeal.

(2.) Germane facts for disposal of the appeal are as under:

(3.) The appellants are before this court seeking enhancement of the compensation and challenging the saddling of liability @ 25% of the compensation on the deceased.