PADMAVATHI W/O S JAGADISH KUMAR Vs. JAYAMMA

Referred Judgements :-

MR.GLEN FREDRIC PICARDO VS. MR.RODNEY PICARDO,SINCE DECEASED BY LRS AND ANOTHER [REFERRED TO]
ANDRAHENNEDIGE DINOHANY VS. WIJETUNGE LIYANAPATABENDIGE BALAHANMY [REFERRED TO]
JOYITASAHA VS. RAJESH KUMAR PANDE [REFERRED TO]
STATE OF MAHARASHTRA VS. NARAYAN RAO SHAM RAO DESHMUKH AND OTHERS [REFERRED TO]
MOHABBAT ALI KHAN VS. MOHD. IBRAHIM KHAN [REFERRED TO]
GOKAL CHAND VS. PARVIN KUMARI [REFERRED TO]
GUMMALAPURA TAGGINA MATADA KOTTURUSWAMI VS. SETRA VEERAWA [REFERRED TO]
BHAURAO SHANKAR LOKHANDE VS. STATE OF MAHARASHTRA [REFERRED TO]
ERAMMA VS. VEERUPANA [REFERRED TO]
GOPAL KRISHNAJI KETKAR VS. MOHAMED HAJI LATIF [REFERRED TO]
SETHBADRI PRASAD VS. KANSO DEVI [REFERRED TO]
PUNITHAVALLI AMMAL VS. MINOR RAMALINGAM [REFERRED TO]
GOLI ESWARIAH VS. COMMISSIONER OF GIFT TAX ANDHRA PRADESH [REFERRED TO]
PRIYA BALA GHOSH VS. SURESH CHANDRA GHOSH [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
SURJIT LAL CHHABDA VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
BADRI PRASAD VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
BAI VAJIA VS. THAKORBHAI CHELABHAI [REFERRED TO]
CONTROLLER OF ESTATE DUTY LUCKNOW VS. ALOKE MITRA [REFERRED TO]
STATE OF MAHARASHTRA VS. NARAYAN RAO SHAM RAO DESHMUKH [REFERRED TO]
STATE OF MAHARASHTRA VS. NARAYAN RAO SHAM RAO DESHMUKH [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
SHAKUNTALABAT VS. L V KULKARNI [REFERRED TO]
SANTI DEB BERMA VS. KANCHAN PRAVADEVI [REFERRED TO]
KALAWATIBAI VS. SOIRYABAI [REFERRED TO]
S P S BALASUBRAMANYAM VS. SURUTTAYAN ALIAS ANDALI PADAYACHI [REFERRED TO]
S P S BALASUBRAMANYAM VS. SURUTTAYAN ALIAS ANDALI PADAYACHI [REFERRED TO]
SURJIT KAUR VS. GARJA SINGH [REFERRED TO]
SHYAMA DEVI VS. MANJU SHUKLA MRS [REFERRED TO]
NAND KISHORE MEHRA VS. SUSHILA MEHRA [REFERRED TO]
RANGANATH PARMESHWAR PANDITRAO MALI VS. EKNATH GAJANAN KULKARNI [REFERRED TO]
PARAYANKANDIYAL ERAVATH KANAPRAVAN KALLIANI AMMA VS. K DEVI [REFERRED TO]
PARAYANKANDIYAL ERAVATH KANAPRAVAN KALLIANI AMMA VS. K DEVI [REFERRED TO]
STATE OF MAHARASHTRA VS. S S SRIVASTAVA [REFERRED TO]
SATHYAPREMAMANJUNATHAGOWDA VS. CONTROLLER OF ESTATE DUTY KARNATAKA [REFERRED TO]
DWARIKA PRASAD SATPATHY VS. BIDYUT PRAVA DIXIT [REFERRED TO]
MUNINANJAPPA VS. P MANUAL [REFERRED TO]
RAM VISHAL (DEAD) BY LRS. AND OTHERS VS. JAGAN NATH AND ANOTHER [REFERRED TO]
JINIA KEOTIN VS. KUMAR SITARAM MANJHI [REFERRED TO]
BANARSI VS. RAM PHAL [REFERRED TO]
CANBANK FINANCIAL SERVICES LIMITED VS. CUSTODIAN [REFERRED TO]
SOBHA HYMAVATHI DEVI VS. SETTI GANGADHARA SWAMY [REFERRED TO]
LATA SINGH VS. STATE OF U P [REFERRED TO]
SADHU SINGH VS. GURDWARA SAHIB NARIKE [REFERRED TO]
TULSA VS. DURGHATIYA [REFERRED TO]
GANGAMMA VS. G NAGARATHNAMMA [REFERRED TO]
S KHUSHBOO VS. KANNIAMMAL [REFERRED TO]
BHARATHA MATHA VS. R VIJAYA RENGANATHAN [REFERRED TO]
BHARATHA MATHA VS. R VIJAYA RENGANATHAN [REFERRED TO]
CHANMUNIYA VS. VIRENDRA KUMAR SINGH KUSHWAHA [REFERRED TO]
D VELUSAMY VS. D PATCHAIAMMAL [REFERRED TO]
REVANASIDDAPPA VS. MALLIKARJUN [REFERRED TO]
REVANASIDDAPPA VS. MALLIKARJUN [REFERRED TO]
MAHADEV GOVIND GHARGE VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
MARABASAPPA VS. NINGAPPA [REFERRED TO]
BIBBE VS. RAM KALI [REFERRED TO]
KHITESWAR PHUKAN VS. SOWALA GOGOI [REFERRED TO]
AJAY SINGH VS. TIKKA BRIJENDRA SINGH [REFERRED TO]
SUSHILA DEVI RAMPURIA VS. INCOME TAX OFFICER [REFERRED TO]
LAXIMIBAI VS. THOREPPA [REFERRED TO]
RAJARAM VISHWAKARMA VS. DEEPABAI [REFERRED TO]
B MAHADEVA RAO VS. YESODA BAI [REFERRED TO]
RAMKALI VS. MAHILA SHYAMWATI [REFERRED TO]
M PRINTER VS. MARCEL MARTINS [REFERRED TO]
PARYANIBAI VS. BAJIRAO [REFERRED TO]
MARGARET PALAI VS. SAVITRI PALAI [REFERRED TO]
SUGALABAI VS. GUNDAPPA A MARADI [REFERRED TO]
R KANTHA VS. UNION OF INDIA [REFERRED TO]
PUSHPALATHA VS. V PADMA [REFERRED TO]
PARKASH CHANDER VS. PARMESHWARI [REFERRED TO]
GARJA SINGH VS. SURJIT KAUR [REFERRED TO]
HEMANTA KUMAR DAS VS. ALLIANTZ UND STUTTGARTER LIFE INSURANCE CO LTD [REFERRED TO]
VATHSALA MANICKAVASAGAM VS. N. GANESAN [REFERRED TO]
INDRA SARMA VS. V.K.V.SARMA [REFERRED TO]
NEELAMMA VS. SAROJAMMA [REFERRED TO]
R. NILAKANTA IYER VS. RAMANARAYANA IYER AND ORS. [REFERRED TO]
DHANNULAL AND ORS. VS. GANESHRAM AND ORS. [REFERRED TO]
NAGAYASAMI NAIDU AND ORS. VS. KOCHADAI NAIDU AND ORS. [REFERRED TO]
PRAKASH AND ORS. VS. PHULAVATI AND ORS. [REFERRED TO]
SHREYA VIDYARTHI VS. ASHOK VIDYARTHI & ORS [REFERRED TO]
S SUBRAMANIAN VS. S RAMASAMY ETC ETC [REFERRED TO]