(1.) The claimants in MVC No.2541/2016 on the file of the Senior Civil Judge and JMFC., Raibag (hereinafter referred to as "the Tribunal" for short) have questioned the validity of the judgment and award dated 04.04.2018 in this appeal.
(2.) Though the appeal is listed for admission, with the consent of the learned counsel for parties, heard finally and disposed of.
(3.) The brief facts which are necessary for disposal this appeal are as under: