(1.) In this petition, petitioners seek the following reliefs:
(2.) I have heard the learned counsel for the petitioners and learned counsel for respondent and perused the material on record.
(3.) The brief facts giving rise to the petition are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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