L.UMESH Vs. STATE OF KARNATAKA

Referred Judgements :-

G.GANAPATHI PAI VS. VEERAPPA RUDRAPPA KOTI [REFERRED TO]
SMT.A.R.VINUTHA VS. DIRECTOR OF COLLEGIATE EDUCATION IN MYSORE,BANGALORE AND ANOTHER [REFERRED TO]
HMT LTD.,VS. MRS.CHAYA SRIVATSAVA [REFERRED TO]
MUZAFFARPUR ELECTRIC SUPPLY COMPANY LIMITED VS. MUZAFFARPUR ELECTRIC SUPPLY WORKERS UNION [REFERRED TO]
JAGIR SINGH VS. RANBIR SINGH [REFERRED TO]
LAKHI RAM VS. STATE OF HARYANA [REFERRED TO]
MURARI MOHAN DEB VS. SECRETARY TO THE GOVERNMENT OF INDIA [REFERRED TO]
UNION OF INDIA VS. MOHAMMAD RAMZAN KHAN [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
GOVIND PRASAD VS. R G PARSAD [REFERRED TO]
STATE OF KERALA VS. M K KUNHIKANNAN NAMBIAR MANJERI MANIKOTH NADUVIL DEAD [REFERRED TO]
TAYABBHAI M BAGASARWALLA VS. HIND RUBBER INDUSTRIES PRIVATE LIMITED [REFERRED TO]
M C MEHTA VS. KAMAL NATH [REFERRED TO]
K SHEKAR VS. V INDIRAMMA [REFERRED TO]
P LAL VS. UNION OF INDIA [REFERRED TO]
M MEENAKSHI VS. METADIN AGARWAL [REFERRED TO]
SECRETARY A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS VS. PINDIGA SRIDHAR [REFERRED TO]
REGIONAL MANAGER CENTRAL BANK OF INDIA VS. MADHULIKA GURUPRASAD DAHIR [REFERRED TO]
SNEH GUPTA VS. DEVI SARUP [REFERRED TO]
BHARAT AMRATLAL KOTHARI VS. DOSUKHAN SAMADKHAN SINDHI [REFERRED TO]
SANT LAL GUPTA VS. MODERN CO OPERATIVE GROUP HOUSING SOCIETY LTD [REFERRED TO]
KRISHNADEVI MALCHAND KAMATHIA VS. BOMBAY ENVIRONMENTAL ACTION GROUP [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]
ABDUL BASHEER VS. STATE OF KARNATAKA [REFERRED TO]
M R VASUKI VS. KARNATAKA ELECTRICITY BOARD BANGALORE [REFERRED TO]
URUKUNDI VS. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION RAICHUR [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF UTTARANCHAL [REFERRED TO]
MADHUKAR SADBHA SHIVARKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
NAWAL KISHORE MISHRA AND ORS. VS. HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS. [REFERRED TO]
KHUB RAM VS. DALBIR SINGH [REFERRED TO]