(1.) This appeal is filed by the appellant challenging the judgment and award dated 18.04.2015 passed by the MACT, Court of Small Causes, Bengaluru in MVC No.2268/2013.
(2.) Brief facts of the case:
(3.) The learned counsel for the claimant has raised the following contentions:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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