LAWS(KAR)-2020-7-273

SHEKASAB Vs. P. D. PRABHU

Decided On July 27, 2020
Shekasab Appellant
V/S
P. D. Prabhu Respondents

JUDGEMENT

(1.) The claimants are in appeal challenging the judgment and award dated 08.09.2010 passed in MVC No. 372/2007 by the Senior Civil Judge and MACT-VIII, Badami (for short "the Tribunal").

(2.) The necessary facts for disposal of the appeal are as under:

(3.) Based on the rival pleadings of the parties, the Tribunal raised following issues;