LAWS(KAR)-2020-11-11

RAKESH SHETTY Vs. STATE OF KARNATAKA

Decided On November 05, 2020
Rakesh Shetty Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) The Petitioner is before this /Court seeking for:

(2.) FACTS:

(3.) The Complaint: