LAWS(KAR)-2010-3-181

KULDEEP BHARADWAJ S/O. K.P. BHARADWAJ, PACKING WATER AGENT Vs. YUSUF KHAN PATEL S/O. RASHEED KHAN PATEL, TILES WORKER AND THE DIVISIONAL MANAGER, BAJAJ ALIANZ GENERAL INSURANCE CO. LTD.

Decided On March 29, 2010
Kuldeep Bharadwaj S/O. K.P. Bharadwaj, Packing Water Agent Appellant
V/S
Yusuf Khan Patel S/O. Rasheed Khan Patel, Tiles Worker And The Divisional Manager, Bajaj Alianz General Insurance Co. Ltd. Respondents

JUDGEMENT

(1.) THOUGH the matter is listed today for admission by consent of learned Advocates the matter is taken up for final hearing since it is of the year 2007.

(2.) THE claimant not being satisfied by judgment and award dated 28 -2 -2007 passed in MVC 406/2006 by the Principal Civil Judge (Sr.Dn) and Additional MACT, Davangere, is seeking enhancement of compensation in this appeal.

(3.) ON service of notice respondents 1 and 2 appeared before the Tribunal, contested the matter by filing separate written statement and denied the averments made in the claim petition. The Tribunal on considering the pleadings and after framing the issues allowed the claim petition in part and awarded a total compensation of Rs. 68,926/ -under the following heads: 1. Towards loss of income during : Rs. 1,330/ - treatment period 2. Towards Medical expenses : Rs. 32,396/ - 3. Towards disability conventional : Rs. 6,000/ - amount 4. Injury pain and towards : Rs. 27,000/ - suffering and agony