COMMISSIONER OF INCOME TAX Vs. UNITED BREWERIES LIMITED

Referred Judgements :-

SARASWATI INDUSTRIAL SYNDICATE LTD. VS. CIT [REFERRED TO]
M/S. SARASWATI INDUSTRIAL SYNDICATE LTD. VS. C.I.T.,1990 186 ITR [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. CALCUTTA AGENCY LIMITED [REFERRED TO]
CALCUTTA COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
COMMISSIONER OF INCOME TAX MYSORE BANGALORE VS. MYSORE SUGAR CO LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX CALCUTTA VS. BIRLA HOUSE PRIVATE LIMITED [REFERRED TO]
INDIAN ALUMINIUM COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS AMALGAMATION PRIVATE LIMITED VS. AMALGAMATION PRIVATE LIMITED :COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
NARANG INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MANNALAL RATANLAL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
HASIMARA INDUSTRIES LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. RADHAKISHAN RAMNARAIN [REFERRED TO]