(1.) This appeal is by the claimant seeking enhancement of compensation awarded by the Tribunal.
(2.) For the sake of convenience, the parties are referred to as they are referred to in the claim petition before the Tribunal.
(3.) The brief facts of the case:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN