LAWS(KAR)-2010-9-19

PUTTASWAMY Vs. NAGARAJU

Decided On September 15, 2010
PUTTASWAMY Appellant
V/S
NAGARAJU Respondents

JUDGEMENT

(1.) Heard the counsel for the Appellant and the learned Counsel for the Respondents.

(2.) The parties are referred to by their rank before the trial court for the sake of convenience.

(3.) The facts of the case are as follows: