LAWS(KAR)-2010-12-19

SRI PILLA MUNIYAPPA Vs. H ANJANAPPA

Decided On December 01, 2010
SRI PILLA MUNIYAPPA Appellant
V/S
H. ANJANAPPA Respondents

JUDGEMENT

(1.) Heard the learned Counsel for the Appellant.

(2.) The brief facts of the case are as follows:

(3.) The matter was heard at length for admission.