V. KRISHNAPPA S/O SRI VEERABHADRAPPA Vs. THE STATE OF KARNATAKA REP. BY ITS SECRETARY, DEPARTMENT OF MINES AND MINERALS AND OTHERS

JUDGEMENT

(1.) HEARD on Misc.W. 3436/2010 for stay.

(2.) THIS application is filed seeking for stay of the auction scheduled to be held on 5 -4 -2010.

(3.) THIS writ petition is filed being aggrieved by the cancellation of the license granted for quarrying of ordinary sand. This writ petition is admitted on 22 -4 -2009.