LAWS(KAR)-2010-6-36

MATILDA DSOUZA Vs. TUKARAM N SHETTY MAJOR

Decided On June 23, 2010
MATILDA D'SOUZA Appellant
V/S
TUKARAM N. SHETTY, MAJOR Respondents

JUDGEMENT

(1.) The order passed in O.S. No. 13/2009 dated 15-2-2010 by the Principal Civil Judge (Jr.Dn), Mangalore, Dakshina Kannada, Annexure-'A' is impugned in this writ petition.

(2.) The facts in nutshell are as follows:

(3.) I have heard Sri Pundikai Ishwara Bhat, learned Counsel appearing for the petitioner and Sri Vijaya Krishna Bhat appearing for the respondent.