H.T. BEVUARE GOWDA S/O KARIGOWDA, SMT. CHIKKAPUTTAMMA W/O H.T. BEVUARE GOWDA AND SMT. SANNAMMA W/O CHIKKATHIMMEGOWDA ARE REPRESENTED BY GENERAL POWER OF ATTORNEY HOLDER SHANKAREGOWDA S/O CHICKKAHAIREGOWDA Vs. VENKATESH S/O DOLLA SABBANAHALLI, TH

Referred Judgements :-

GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH VS. THUMMALA KRISHNA RAO:BANDI VENKATARAMA RAO:VALLURI KESAVA RAO [REFERRED TO]
MANCHEGOWDA VS. STATE OF KARNATAKA [REFERRED TO]
SIDDEGOWDA VS. ASSISTANT COMMISSIONER [REFERRED TO]
AMRENDRA PRATAP SINGH VS. TEJ BAHADUR PRAJAPATI [REFERRED TO]
LINECAI GAMANGO VS. DAYANIDHI JENA [REFERRED TO]
P T MUNICHIKKANNA REDDY VS. REVAMMA [REFERRED TO]
GAVI SIDDE GOWDA VS. STATE OF KARNATAKA [REFERRED TO]
M BHOOMI REDDY VS. SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT [REFERRED TO]