REGENT COMPUTRONICS PVT. LTD.

K. JAGADISHWAR Appellant

V/S

SHARADA Respondents

Referred Judgements :-

K.A. SUBBA RAO V. BALARAMEGOWDA AND OTHERS. [REFERRED TO]
VENKATARAMANAPPA V. B.N. NARASIMHACHAR AND ANR. [REFERRED TO]
NARASAMMA AND OTHERS V. STATE OF KARNATAKA AND OTHERS. [REFERRED TO]
NARASAMMA AND OTHERS V. STATE OF KARNATAKA AND OTHERS. [REFERRED TO]
VIDHYADHAR VS. MANKIKRAO [REFERRED TO]
PAPEGOWDA VS. LAND TRIBUNAL PANDAVAPURA [REFERRED TO]

JUDGEMENT

(1.) This appeal is by Defendants 1, 2, 3 and 5 against the judgment and decree passed in O.S. No. 2 of 2000, dated 5-3-2005 on the file of the Civil Judge (Senior Division), Kundapur.

(2.) Parties would be referred as per their ranking before the Trial Court.

(3.) Respondents 1(a) to (e) are the L. Rs of the original Plaintiff. Respondents 2(a) to (c) are Defendants 4(a) to (c).

Click here to view full judgment.

K JAGADISHWAR Vs. SHARADA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address