LAWS(KAR)-2010-3-203

B. PADMANABHA BHAT S/O B.G. BHAT Vs. YOGEESHA SHETTIGAR S/O NARAYANA SHETTIGAR AND THE MANAGER THE NEW INDIA ASSURANCE COMPANY LIMITED

Decided On March 19, 2010
B. Padmanabha Bhat S/O B.G. Bhat Appellant
V/S
Yogeesha Shettigar S/O Narayana Shettigar And The Manager The New India Assurance Company Limited Respondents

JUDGEMENT

(1.) RESPONDENT No. 1 in MVC 1751/97 on the file of the MACT No. 5, Mangalore, is the appellant in this appeal filed under Section 173 of the MV Act.

(2.) PARTIES will be referred to according to their status in the Court below for convenience.

(3.) LEARNED Trial Judge has answered the following issues with the following reasons.