PRABHAKAR MOHAN SUMANT Vs. CANARA BANK

JUDGEMENT

(1.) This is Defendant's appeal challenging the judgment and Decree dated 03.10.1998 passed in O.S. No. 6/1991 on the file of Civil Judge (Sr. Dn.) & JMFC, Chikkaballapur.

(2.) The parties herein are referred to by their rank in the Court below for the sake of convenience.

(3.) The brief facts leading to this appeal are as under: