(1.) PETITIONERS 1 to 4 are present. Counsel for Petitioners is also present. Joint memo dated 25.10.2010 is filed. Joint memo reads as follows: The Petitioners No. 1 to 4 above named submit as follows:
(2.) IT submits that the Petitioner No. 1 and the Petitioner No. 2 to 4 have resolved their misunderstandings and they are not so interested to continue the proceedings of the above case, it is submits that the Petitioner No. 1 and Petitioner No. 2 already ignored their misunderstandings and living together at Delhi as husband and wife.