LAWS(KAR)-2010-3-213

NEW INDIA ASSURANCE CO. LTD. NOW REPTD. BY ITS DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. SMT. R. RATHNAMMA W/O. RUDRAMANI AND SUBHASH S.S. SHAHA

Decided On March 05, 2010

New India Assurance Co. Ltd. Now Reptd. By Its Divisional Manager, New India Assurance Co. Ltd. Appellant

V/S

Smt. R. Rathnamma W/O. Rudramani And Subhash S.S. Shaha Respondents

Referred Judgements :-

NORTH WEST KARNATAKA ROAD TRANS CORPN VS. RAFIQ MOULASAB BAGAWAN [REFERRED TO]
S SANA ULLA VS. A R SHIVASHANKAR [REFERRED TO]

JUDGEMENT

(1.) NOTICE to the 1st respondent is dispensed with.

(2.) THIS appeal is directed against the judgment and award, dated 17.10.2006, passed by the MACT, Tumkur, in MVC No. 790/1999.

(3.) AGGRIEVED by that, the appellant Insurance Company has filed this appeal, questioning the quantum.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.