NAGARATHNAMMA Vs. HALAMMA ALIAS SANNA HALAMMA

Referred Judgements :-

KARNATAKA WAKF BOARD V. STATE OF KARNATAKA [REFERRED TO]
STATE OF RAJASTHAN VS. HARPOOL SINGH [REFERRED TO]
MA.SHWE MYA VS. MAUNG MO HNUANG [REFERRED TO]
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED VS. LADHA RAM AND CO [REFERRED TO]
STATE OF BIHAR VS. RADHA KRISHNA SINGH [REFERRED TO]
MADHAVKRISHNA VS. CHANDRABHAGA [REFERRED TO]
KONDIBA DAGADU KADAM VS. SAVITRIBAI SOPAN GUJAR [REFERRED TO]
ROOP SINGH DEAD VS. RAM SINGH DEAD [REFERRED TO]
R V E VENKATACHALA GOUNDER VS. ARULMIGU VISWESARASWAMI AND V P TEMPLE [REFERRED TO]
KARNATAKA BOARD OF WAKF VS. GOVT OF INDIA [REFERRED TO]
T ANJANAPPA VS. SOMALINGAPPA [REFERRED TO]
M DURAI VS. MADHU [REFERRED TO]
USHA BALASHAHEB SWAMI VS. KIRAN APPASO SWAMI [REFERRED TO]
P T MUNICHIKKANNA REDDY VS. REVAMMA [REFERRED TO]
DIVYA EXPORT ENTERPRISES VS. PRODUCIN PRIVATE LTD [REFERRED TO]
KARNATAKA WAKF BOARD VS. STATE OF KARNATAKA [REFERRED TO]