LAWS(KAR)-2010-8-40

R N PADMAVATHI Vs. CHIKKA GANGAPPA

Decided On August 27, 2010
R.N.PADMAVATHI Appellant
V/S
CHIKKA GANGAPPA Respondents

JUDGEMENT

(1.) This writ petition is directed against the order dated 10.8.10 on I.A. V. passed in O.S.4361/06 declining to decree the suit on the basis of the admission contained in the written statement of the Respondents.

(2.) The facts in a nutshell are that;

(3.) The Respondents have filed written statement on 4.9.06 and sought dismissal of the suit with exemplary cost.