CONVENER SAMPANGIRAMASWAMY TEMPLE Vs. B S RAGHAVACHAR

Referred Judgements :-

MUZRAI OFFICER VS C.R. SHIVANANDA [REFERRED TO]
NAGARAJA RAO VS CHIKKACHENNAPPA [REFERRED TO]
VIJAYA BANK EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LIMITED VS MUNEERAPA [REFERRED TO]
MALOJI RAO VS C.G. MATKAR [REFERRED TO]
ORIENTAL MACH. AND CIVIL CONST. LTD. VS VIKRANT TYRES LTD. [REFERRED TO]
STATE OF PUNJAB VS B.D. KAUSHAL [REFERRED TO]
SUBBIAH AND TWO OTHERS VS VENKATAGIRIYAPPA [REFERRED TO]
BHINKA VS. CHARAN SINGH [REFERRED TO]
DARYAO HURMAT S O SATWA MAHENDRA LAL JAINI ROOP CHAND BRUHAN KUMAR SADASHIV RAMCHANDRA DALVI VS. STATE OF UTTAR PRADESH [REFERRED TO]
DHULABHAI VS. STATE OF MADHYA PRADESH [REFERRED TO]
MATHURA PRASAD BAJOO JAISWAL VS. DOSSIBAI N B JEEJEEBHOYF [REFERRED TO]
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED VS. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA [REFERRED TO]
STATE OF UTTAR PRADESH VS. NAWAB HUSSAIN [REFERRED TO]
ADVOCATE GENERAL STATE OF BIHAR VS. MADHYA PRADESH KHAIR INDUSTRIES [REFERRED TO]
ADVOCATE GENERAL STATE OF BIHAR VS. MADHYA PRADESH KHAIR INDUSTRIES [REFERRED TO]
SHEELA BARSE VS. UNION OF INDIA [REFERRED TO]
ROSNAN SAM BOYCE VS. B R COTTON MILLS LIMITED [REFERRED TO]
MAKAR DHWAAJ PAL VS. NEERA YADAV [REFERRED TO]
SRIKANT KASHINATH JITURI VS. CORPORATION OF THE CITY OF BELGAUM [REFERRED TO]
MANISH GUPTA VS. GURUDAS ROY [REFERRED TO]
PUSHPAGIRI MATH VS. KOPPARAJU VEERABHADRA RAO [REFERRED TO]
COMMISSIONER AGRA VS. ROHTAS SINGH [REFERRED TO]
MURRAY AND COMPANY VS. ASHOK KR NEWATIA [REFERRED TO]
OM PRAKASH JAISWAL VS. D K MITTAL [REFERRED TO]
THAKUR LAL VS. MAHABIR PRASAD SHARMA [REFERRED TO]
MONOHARLAL VS. SRI PREM SHANKAR TANDON [REFERRED TO]
NAGARAJA RAO S N VS. CHIKKACHENNAPPA [REFERRED TO]
KARNATAKA BANK LTD VS. NARAYANA BHATTA [REFERRED TO]
VIJAYA BANK EMPLOYEES HOUSING CO OP SOCIETY LTD VS. MUNEERAPPA [REFERRED TO]
B VENKATA REDDY VS. HIGH COURT OF KARNATAKA [REFERRED TO]
HAJI RASHEED MOHAMMED VS. D RAMANUJAM [REFERRED TO]
ERAPPA VS. CHANNABASAPPA [REFERRED TO]