COMMISSIONER OF INCOME TAX Vs. BALAJI AND CO

Referred Judgements :-

MATHEWS V. CHICKORY MARKETING BOARD [REFERRED TO]
RASHID AHMED VS. MUNICIPAL BOARD KAIRANA OPPOSITE PARTY; AND UNION OF INDIA AND STATE OF UTTAR PRADESH [REFERRED TO]
POOVERJEE B BHARUCHA VS. EXCISE COMMISSIONER AND THE CHIEF COMMISSIONER AJMER [REFERRED TO]
COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS VS. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT [REFERRED TO]
SHINDE BROTHER VS. DEPUTY COMMISSIONER RATCHUR [REFERRED TO]
STATE OF MYSORE VS. D CAWASJI AND COMPANY:M GOVINDAPPA [REFERRED TO]
NASHIRWAR SETHI WINE STORES P RAMACHANDRA JOSEPH MICHAEL T GOVINDAN KUTTY MENON P M CHOKO VS. STATE OF MADHYA PRADESH [REFERRED TO]
HAR SHANKAR VS. DEPUTY EXCISE AND TAXATION COMMR [REFERRED TO]
OM PARKASH AGARWAL VS. GIRI RAJ KISHORI [REFERRED TO]
STATE OF UTTAR PRADESH VS. SHEOPAT RAI [REFERRED TO]
D CAWASJI AND CO VS. STATE OF MYSORE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TEESTA VALLEY CO LTD [REFERRED TO]
Commissioner of Income tax VS. Varas International P Ltd [REFERRED TO]