(1.) THE Final Report on Wastes Lying in the Ports and Customs of the High Power Committee has been received. Copies of the same should be given to all the counsel appearing in this case within three weeks from today who may give their response/suggestions within four weeks of the receipt of the copies.
(2.) .I.A. No. 10/98 filed on behalf of M/s. Shivalik Chemicals (P) Ltd. & Apr. is dismissed as withdrawn.