LAWS(SC)-1999-7-34

STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH

Decided On July 20, 1999
STATE OF KARNATAKA Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) As jointly agreed to by learned counsel for the parties, list the applications together with the Suits on 7/9/1999 for directions for listing.