(1.) The respondent State of Karnataka, through this application seeks permission
(2.) Objections have been filed to the application by the appellant.
(3.) We have heard learned counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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