M C MEHTA Vs. UNION OF INDIA

JUDGEMENT

(1.) PUT up on Monday (20/9/1999 at 2.00 P.M. along with the I.A. filed by the Agra Iron Founder's Association.

(2.) THE order dated 31/8/1999 shall not be implemented till 20/9/1999, the next date of hearing. However, it is made clear that the industries which have already been closed down will not start operating.