REGENT COMPUTRONICS PVT. LTD.

UNION OF INDIA Appellant

V/S

MOTION PICTURE ASSOCIATION Respondents

Referred Judgements :-

LIFE LNSURANCE CORPORATION OF INDIA V. PROF MANUBHAI D. SHAH [REFERRED]
COMMISSIONER HINDU RELIGIOUS ENDOW MENTS MADRAS VS. LAKSHMINDRA THIRTHA SWAMIAR OF SHIRUR MUTT [REFERRED]
K A ABBAS VS. UNION OF INDIA [REFERRED]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED]
EXPRESS NEWSPAPERS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED]
DISTRICT COUNCIL OF THE JOWAI AUTONOMOUS DISTT JOWAI VS. DWET SINGH RYMBAI [REFERRED]
MINERVA TALKIES BANGALORE KALPANA TALKIES SAGAR TALKIES B C PARTHASARATHI GOPAL FILMS SHRI RAJARAJESHWARI TALKIES SHRI ROYAL PICTURE PALACE NAAZ THEATRES JAYARAJ PARTNER THE VS. STATE OF KARNATAKA [REFERRED]
S RANGARAJAN UNION OF INDIA VS. P JAGJIVAN RAM:P JAGJIVAN RAM [REFERRED]
AHMEDABAD URBAN DEVELOPMENT AUTHORITY VS. SHARADKUMAR JAYANTIKUMAR PASAWALLA [REFERRED]
SECRETARY MINISTRY OF INFORMATION AND BROADCASTING GOVERNMENT OF INDIA CRICKET ASSOCIATION OF BENGAL VS. CRICKET ASSOCIATION OF BENGAL:UNION OF INDIA [REFERRED]

JUDGEMENT

(1.) Delay condoned.

(2.) Leave granted in special leave petitions.

(3.) This group of appeals is filed by the Union of India, the State of West Bengal and the State of Uttar Pradesh against a judgment and order dated 31-8-1995 of the Delhi High Court in C.W.P. Nos. 4408 and 4703 of 1993; while the writ petition is filed by the Eastern Indian Motion Picture Association against the Union of India and others. This group of appeals and the writ petition raises a common question of law as to the validity of certain provisions of (1) the West Bengal Cinemas (Regulation) Act, 1954 and a Notification No. 7277-F dated 20-9-1957 issued thereunder, (2) the Cinematograph Act, 1952, (3) the U. P. Cinema (Regulation) Act, 1955 and (4) the Delhi Cinematograph Rules, 1981.

Click here to view full judgment.

UNION OF INDIA Vs. MOTION PICTURE ASSOCIATION

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address