(1.) Service is deemed to be effected on respondent No. 3 who is the driver of respondents 1 and 2, in view of the office report.
(2.) Special leave granted.
(3.) Heard both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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