(1.) Leave granted.
(2.) Application for permission to bring on record Settlement Agreement dated 19.12.2018 is allowed.
(3.) The parties have settled the disputes between them mutually under the Consent Terms dated 19.12.2018 filed by the appellant-wife and the respondent-husband.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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