(1.) Leave granted.
(2.) Heard counsel for the appellant as well as learned counsel appearing for the contesting respondent.
(3.) This appeal has been filed against the judgment of the High Court dated 12.09.2018 in Criminal Appeal No.405 of 2017.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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