(1.) Leave granted.
(2.) Heard learned counsel for the parties.
(3.) This appeal has been filed against an order dated 05.02.2018 passed by the High Court of Rajasthan at Jodhpur in S.B. Criminal Misc. Bail No.9977/2017.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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