(1.) Delay condoned.
(2.) Since the tax effect involved in this matter is less than Rs.2.00 crores, we see no reason to interfere in this matter. The special leave petition is dismissed, leaving all the questions of law open. Pending application(s), if any, shall stand disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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