(1.) Leave granted.
(2.) This appeal questions the final Order dtd. 1/3/2019 passed by the High Court of Judicature at Allahabad, Lucknow Bench, Lucknow dismissing Contempt Application No. 121930 of 2016 in Crl. Misc. Application No. 5450 of 2015.
(3.) Criminal Miscellaneous Application No. 5450 of 2015 preferred under Sec. 482 Cr.P.C. had come up before a Single Judge of the High Court who passed the following order on 28/9/2016: