(1.) Leave granted.
(2.) Heard Mr. Sriram Parabhat, learned counsel appearing on behalf of the appellant as well as Mr. A.N.S. Nadkarni, learned Additional Solicitor General appearing on behalf of the respondents.
(3.) This appeal arises out of the order dated 27.11.2014 in W.A. No.2212 of 2011 passed by the High Court of Judicature at Madras by which the Division Bench has set aside the order passed by the learned Single Judge and affirmed the order of dismissal passed by the authorities.