(1.) Delay condoned.
(2.) Leave granted.
(3.) This appeal arises from a judgment of a Division Bench of the High Court of Orissa dated 12 January 2018.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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